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[Cites 0, Cited by 0] [Section 12] [Entire Act]

Union of India - Subsection

Section 12(1) in The Central Warehousing Corporation Rules, 1963

(1)Whereat any meeting an election is to be held, the particulars relating to the vacancy shall be specified in the notice convening the meeting and separate meetings may be convend of different classes of shareholders mentioned in clauses (d), (e) and (f) of sub-section (1) of section 7.