Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 71] [Entire Act] Union of India - Subsection Section 71(3) in The Factories Act, 1948 (3)The provisions of section 52 shall apply also to child workers and no exemption from the provisions of that section may be granted in respect of any child.
