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[Cites 0, Cited by 0] [Section 136(1)] [Section 136] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 136(1)(c) in Jammu and Kashmir Municipal Corporation Act, 2000

(c)any place or premises which he has reason to believe are being used or are about to be used for any performance of show in respect of which the show tax is payable or would be payable; and