Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] State of Himachal Pradesh - Subsection Section 7(5) in Himachal Pradesh Ex-servicemen Corporation Act, 1979 (5)X X X X X] [Sub-sections (2) and (3) subs, (4) and (5) omitted and (6) added vide Act No 16 of 1981 repealed by Act No. 13 of 1984 elective w.e.f. 25-8-1981.]
