Section 21 in The Rajiv Gandhi Proudyogiki Vishwavidyalaya Adhiniyam, 1998
21. Authorities of the Vishwavidyalaya.
- The following shall be the authorities of the Vishwavidyalaya, namely :-(i)the Court;(ii)the Executive Council;(iii)the Finance Committee;(iv)the Academic Council;(v)the Faculties;(vi)the Board of Studies;(vii)the Academic Planning and Evaluation Board;(viii)such other authorities as may be declared by the statutes to be the authorities of the Vishwavidyalaya.
