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[Cites 0, Cited by 0] [Section 14(1)] [Section 14] [Entire Act]

State of Maharashtra - Subsection

Section 14(1)(i) in Maharashtra Forest Produce (Regulation of Trade) Act, 1969

(i)stop and search any person, boat, vehicle or receptacle used or intended to be used for the transport of a [*] [The word minor was deleted by Maharashtra 45 of 1997, section 11.] forest produce;