Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 8] [Section 245D(4A)] [Section 245D] [Entire Act] Union of India - Subsection Section 245D(4A)(i) in The Income Tax Act, 1961 (i)in respect of an application referred to in sub-section (2A) or sub-section (2D), on or before the 31st day of March, 2008;