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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Andhra Pradesh - Subsection

Section 7(viii) in Andhra Pradesh Regulation of Admissions into MBA/MCA Professional Courses Through Common Entrance Test Rules, 2003

(viii)The list of candidates selected, for Counselling and allotment of seats shall be displayed on the notice board of the college/Websites of the Institute, Convenor of Integrated Common Entrance Test and State Council and also the candidates shall be intimated individually of the date and time of Counseling with all the information like the fee payable at the time of admission in the form of cheque/ DD and also other instructions to be followed for the purpose of admission.