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State of Andhra Pradesh - Section

Section 20 in Andhra Pradesh Aquaculture Seed (Quality Control) Rules, 2006

20. Procedure for sending samples for test or analysis.

- The samples for analysis shall be sent to the Seed Analyst by himself or by any State Fisheries Department officer authorized by him, by hand in a sealed packet together with a memorandum in Form 111 in an outer cover addressed to the Aquaculture Seed Analyst.