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[Cites 0, Cited by 0] [Section 41] [Entire Act]

State of Punjab - Subsection

Section 41(f) in The Punjab Factory Rules, 1952

(f)[ the means of supply of cold drinking water shall either directly through taps connected to water coolers or any other system for cooling the water, or by means of vessels, receptacles or tanks fitted with taps and having dust proof covers and placed on raised stand or platform in shade, and having suitable arrangement of drainage to carry away the spilt water and the vessels, receptacles or tanks shall be kept clean and meter shall be replaced at least once every day]. [Substituted by Punjab Government Gazette Legislative Supplement Part III dated 19.3.1991]