Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8] [Entire Act] State of Odisha - Subsection Section 8(j) in The Orissa Motor Vehicles (Licensing of Agents) Rules, 1993 (j)that the licensee shall maintain in good condition a weighing device capable of weighing at time not less than 226 Kgs.;
