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[Cites 0, Cited by 0] [Section 1024] [Entire Act]

Bengal Presidency - Subsection

Section 1024(c) in Police Regulations, Bengal , 1943

(c)In a separate statement should be shown the sanctioned strength of each class of officers as well as the vacancies in each class which will tally with the total strength and vacancies shown in columns 1(1), 11(1), III(1), IV(1) and V(1).