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Allahabad High Court

Smt. Ramawati Devi & Others vs Agra Development Authority Thru. ... on 7 July, 2010

Court No. - 28
Civil Misc. Recall/Restoration Application No. 58356 of 2010 in

Case :- WRIT - C No. - 40638 of 2006

Petitioner :- Smt. Ramawati Devi & Others
Respondent :- Agra Development Authority Thru. Chairman & Another
Petitioner Counsel :- A.P.Srivastava
Respondent Counsel :- A.K.Gupta,K.D.Tripathi,Ranjit Saxena,S.C.,Shashi
Kant

Hon'ble Rajesh Dayal Khare,J.

The present recall/restoration application along with delay condonation application has been filed on behalf of the petitioner for recall of the order passed by Hon'ble Tarun Agarwala, J. on 25.05.2009, whereby the present petition was dismissed for non-prosecution.

Let the record of this case be placed before Hon'ble the Chief Justice for nomination of Bench.

Order Date :- 7.7.2010 yachna