Allahabad High Court
Smt. Ramawati Devi & Others vs Agra Development Authority Thru. ... on 7 July, 2010
Court No. - 28 Civil Misc. Recall/Restoration Application No. 58356 of 2010 in Case :- WRIT - C No. - 40638 of 2006 Petitioner :- Smt. Ramawati Devi & Others Respondent :- Agra Development Authority Thru. Chairman & Another Petitioner Counsel :- A.P.Srivastava Respondent Counsel :- A.K.Gupta,K.D.Tripathi,Ranjit Saxena,S.C.,Shashi Kant Hon'ble Rajesh Dayal Khare,J.
The present recall/restoration application along with delay condonation application has been filed on behalf of the petitioner for recall of the order passed by Hon'ble Tarun Agarwala, J. on 25.05.2009, whereby the present petition was dismissed for non-prosecution.
Let the record of this case be placed before Hon'ble the Chief Justice for nomination of Bench.
Order Date :- 7.7.2010 yachna