Bombay High Court
Divisional Controller, M.S.R.T.C., ... vs Jaydip S/O Shriram Gawai And Another on 14 October, 2025
1 6 caf3712.25.odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
NAGPUR BENCH, NAGPUR.
CIVIL APPLICATION NO.3712 OF 2025 IN
FIRST APPEAL Stamp NO.22109 OF 2025
The Divisional Controller, MSRTC, Akola Vs. Jaydip s/o Shriram Gawai &Anr
__________________________________________________________________
Office Notes, Office Memoranda of Coram,
appearances, Court's orders of directions Court's or Judge's orders.
and Registrar's Orders.
Shri V.H. Kedar, Advocate for applicant.
CORAM : M.W. CHANDWANI, J.
DATE : 14.10.2025.
1. Heard.
2. Issue notice to the respondents, returnable within four weeks.
CAF 3713/20253. Heard.
4. Pending appeal, there shall be stay to the execution of impugned judgment and award dated 04.11.2024 passed by the Member, M.A.C.T., Akola subject to depositing entire decreetal amount within six weeks in this Court.
5. The application stands disposed of.
JUDGE Wagh