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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 2(1)(g) in Jammu and Kashmir Private Security Agencies (Regulation) Act, 2015

(g)"private security" means security provided by a person or agency, other than a Government agency, department or organization, to protect or guard any person or property or both ;