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[Cites 0, Cited by 0] [Section 32] [Entire Act]

State of Rajasthan - Subsection

Section 32(2) in Rajasthan Public Procurement Rules, 2012

(2)Where applicable, the Technical specifications shall, to the extent practicable, be based on national Technical regulations or recognised national standards or building codes, wherever such standards exist or in their absence, relevant International Standards may be used.