Madhya Pradesh High Court
M/S Shubham Filling Station vs Hindustan Petroleum Corporation ... on 5 May, 2025
Author: Vishal Dhagat
Bench: Vishal Dhagat
1 WP-31699-2024 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR WP No. 31699 of 2024 (M/S SHUBHAM FILLING STATION Vs HINDUSTAN PETROLEUM CORPORATION LIMITED AND OTHERS ) Dated : 05-05-2025 Shri Vipin Yadav - Advocate for petitioner.
As prayed, list the matter after ensuing summer vacation.
(VISHAL DHAGAT) JUDGE as Signature Not Verified Signed by: ANURAG SONI Signing time: 06-05-2025 11:37:40