Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8A] [Entire Act] Union of India - Subsection Section 8A(e) in The Indian Stamp Act, 1899 (e)"a Regional Rural Bank" established under section 3 of the Regional Rural Banks Act, 1976;
