Section 84(1)(ii) in The Chhattisgarh Motor Vehicles Rules, 1994

[Cites 0, Cited by 0] [Section 84(1)] [Section 84] [Entire Act]

State of Chattisgarh - Subsection

Section 84(1)(ii) in The Chhattisgarh Motor Vehicles Rules, 1994

(ii)if the another vehicle is not in his possession, state the particulars including the model, make and sealing capacity of the vehicle proposed to be replaced, and

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State of Chattisgarh - Subsection

Section 84(1)(ii) in The Chhattisgarh Motor Vehicles Rules, 1994