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[Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(2)(f) in The Land Improvement Loans Act, 1883

(f)such other works as the [official Gazette] [Substituted by Government of India (Adaptation of Indian Laws) Order, 1937, for 'local official Gazette'.], declare to be improvements for the purposes of this Act.