Section 3B(1)(e) in The Rajasthan Electricity Duty Act, 1962

[Cites 0, Cited by 0] [Section 3B(1)] [Section 3B] [Entire Act]

(e)consumed by the following classes of institutions, namely: -

(i)hospitals or dispensaries, which are not maintained for private gain,

(ii)recognized educational institutions,

(iii)places of public worship,

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