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Union of India - Section

Section 5 in The Water (Prevention And Control Of Pollution) Rules, 1975

5. Terms and conditions of service of members of the Central Board .-(1) Non-official members of the Central Board resident in Delhi shall be paid an allowance of [rupees seventy-five] per day for each day of the actual meetings of the Central Board.

(2)Non-official members of the Central Board, not resident in Delhi shall be paid an allowance of rupees seventy-five per day (inclusive of daily allowance) for each day of the actual meetings of the Central Board and also travelling allowance at such rate as is admissible to a Grade I officer of the Central Government:Provided that in case of a Member of Parliament who is also a member of the Central Board, the said daily and travelling allowance will be admissible when the Parliament is not in session and on production of a certificate by the member that he has not drawn any such allowance for the same journey and halts from any other Government source.