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[Cites 0, Cited by 0] [Section 33(6)] [Section 33] [Entire Act]

State of Gujarat - Subsection

Section 33(6)(b) in Right of Children to Free and Compulsory Education Rules, 2012

(b)The meeting of the Council shall be presided by the Chairperson. If for any reason the Chairperson is unable to attend the meeting of the Council, he may nominate a member of the Council to preside over such meeting.