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State of Assam - Section

Section 56 in Assam Public Service Commission (Procedure and Conduct of Business) Rules, 2010

56.

Packets containing answer scripts shall be made uniformly as regards the number of scripts and shall be sent to the respective examiner by the Principal Controller of Examinations and the examined scripts are to be collected on the specified date. Instructions shall be given to the examiners that no marks should be over written and the marks should be given clearly and legibly. If necessary, it may be cut by a line across it and the new mark allocated may be written over it by putting signature.