Custom, Excise & Service Tax Tribunal
M/S Vigyan Gurukul vs Cce, Jaipur-I on 7 January, 2008
CUSTOMS, EXCISE & SERVICE TAX APPELLATE TRIBUNAL NEW DELHI PRINCIPAL BENCH COURT NO. 1 Service Tax Appeal No. 491 of 2007 M/s Vigyan Gurukul Appellant (Rep by NONE) versus CCE, Jaipur-I Respondent
(Rep. by Sh. R.K. Verma, DR) DATE OF HEARING : 07.01.2008 ORDER SHEET {{{{{{ Compliance of order dated 29.10.2007 be noted. Fix for final hearing on 01st February, 2008.
(JUSTICE S.N. JHA) (PRESIDENT) (T.K. JAYARAMAN) MEMBER (TECHNICAL) Golay