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State of Maharashtra - Section

Section 22 in The Maharashtra University of Health Sciences Act, 1998

22. Authorities of University.

- The following shall be the authorities of the University, namely:-
(1)the Senate,
(2)the Management Council,
(3)the Academic Council,
(4)the Faculty,
(5)the Planning Board,
(6)the Board of Studies,
(7)the Board of Examinations.
(8)Such other bodies of the University as are designated by Statutes to be the authorities of the University.