Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 6] [Entire Act]

NCT Delhi - Subsection

Section 6(iii) in The Punjab Registration of Money Lenders Act, 1938

(iii)has had shit dismissed with a finding that he has made, dishonestly or fraudulently, a material alteration in any document relating to a loan;