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[Section 21]
[Entire Act]
State of Punjab - Subsection
Section 21(2) in The Juvenile Justice (Punjab) Rules, 1987
| Superintendent | Chairman |
| Deputy Superintendant | Vice Chairman |
| Case worker/Psychologist | Member |
| Medical Officer | Member |
| Workshop Supervisor | Member |
| Instructor in Vocation | Member |
| Teacher | Member |
| Head of Care-Taking Staff | Member |
| Officer in charge of the Reception Unit | Member-Secretary. |