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[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of Punjab - Subsection

Section 21(2) in The Juvenile Justice (Punjab) Rules, 1987

(2)For this purpose a classification committee shall be constituted in each juvenile or special home consisting of the following personnel :-
Superintendent Chairman
Deputy Superintendant Vice Chairman
Case worker/Psychologist Member
Medical Officer Member
Workshop Supervisor Member
Instructor in Vocation Member
Teacher Member
Head of Care-Taking Staff Member
Officer in charge of the Reception Unit Member-Secretary.