Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 69(5)] [Section 69] [Entire Act] State of Madhya Pradesh - Subsection Section 69(5)(i) in The M.P. Extension of Laws Act, 1958 (i)After the words "every person" insert "practising in the State the Homeopathic or Biochemic System of Medicine".