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[Cites 0, Cited by 0] [Section 63A(4)] [Section 63A] [Entire Act]

State of Tamilnadu - Subsection

Section 63A(4)(d) in The Chennai Metropolitan Water Supply and Sewerage Act, 1978

(d)in sub-section (3) as so renumbered for the word "notwithstanding" the words "subject to the provisions of sub-section (1), but notwithstanding" shall be substituted.