Patna High Court - Orders
Uco Bank Thro Div. Manager vs Presiding Officer C.G.I.T. on 5 October, 2012
Patna High Court CWJC No.351 of 1998 (9) dt.05-10-2012
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.351 of 1998
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Uco Bank Thro Div. Manager
.... .... Petitioner/s
Versus
Presiding Officer C.G.I.T. & Ors.
.... .... Respondent/s
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9 05-10-2012Heard in part.
Put up this case on 23.11.2012 for further hearing under the same heading retaining its position.
(S.N. Hussain, J) Harish/-