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[Cites 0, Cited by 0] [Section 14(2)] [Section 14] [Entire Act]

State of West Bengal - Subsection

Section 14(2)(x) in The West Bengal Backward Classes Development And Finance Corporation Act, 1995.

(x)to find out resources for financing all programmes to be undertaken by the Corporation and, to that end, to receive loans, grants and gifts, raise loans, issue bonds and debentures, and draw, make, accept, discount, execute and issue promissory notes, bills of exchange, hundies, bills, warrants, debentures and other negotiable instruments;