- Notwithstanding anything contained in any other provisions of this Act and the Statues,-(i)The first Vice-Chancellor and Pro-Vice-Chancellor, if any shall be appointed by the Chancellor;(ii)The first Registrar and the first Finance Officer shall be appointed by the Chancellor; and(iii)The first Board of Management, the first Finance Committee, Planning Board, the Research Council and the first Innovation and the first Academic Council shall be constituted by the Chancellor.
