Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 39] [Entire Act] State of West Bengal - Subsection Section 39(1) in The Rabindra Mukta Vidyalaya Act, 2001 (1)The [President] [Word substituted for word 'Chairman' by W.B. Act of 2006.] shall make the first regulations for the purposes of this Act.
