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[Cites 0, Cited by 0] [Section 14] [Entire Act]

Union of India - Subsection

Section 14(1) in Mental Healthcare (Central Mental Health Authority and Mental Health Review Boards) Rules, 2018

(1)A category-wise register in Form-D of all registered mental health establishments shall be maintained by the Central Authority in digital format in accordance with the provisions of section 71 of the Mental Healthcare Act, 2017.