Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 8 in The U.P. Harijan and Social Welfare Gazetted Officers Service Rules, 1991 8. Academic qualification. - A candidate for direct recruitment to the various categories of posts in the service must possess the qualifications specified in the Appendix.
