Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 25(2)] [Section 25] [Entire Act] State of Karnataka - Subsection Section 25(2)(ix) in Karnataka Janapada Vishwavidyalaya Act, 2011 (ix)to administer and control the institutions, hostels, libraries, laboratories, museums and other Institutions established or maintained by the University;