Rajasthan High Court - Jaipur
Tulsi Ram Sharma vs State Of Raj & Ors on 26 July, 2010
Author: Ajay Rastogi
Bench: Ajay Rastogi
In the High Court of Judicature for Rajasthan
Jaipur Bench
**
Civil Writ Petition No.9556/2010
Tulsiram Sharma Versus State & Ors.
(& Cognate cases enlisted in Schedule)
Date of Order ::: 26/07/2010
Hon'ble Mr. Justice Ajay Rastogi
For Petitioners :
Sarva Shri Gopal Kr. Garg, Rajendra Soni, Anoop Dhand,
Saransh Saini, Poonam C.Bhandari, Rajeev Surana,
Liyakat Ali, Sanjay Sharma, Ram Pratap Saini,
Brijesh Bhardwaj, Naveen Dhuwan,YK Sharma,
Vijay Poonia, DS Poonia, Dr. Mahesh Sharma,
Banwari Sharma, Mahesh Kr. Sharma, Sandeep Garassa,
Vimal Kr. Jain, Ajay Goyal, Mahesh Dutt Sharma,
Vijay Dutt Sharma, Mukesh Bijrania, Sunil Kr. Singodia,
Deshraj Kalwania, Rajesh Gadwal, SN Meena,
Sanjay Singhal & Ved Prakash Saini.
Mr. N.A. Naqvi, AAG, for respondents.
Since all these petitions as per Schedule appended herewith involve common question, hence at joint request, were heard together and are being disposed of by present order. Instant bunch of petitions relates to transfer of Teachers, who are member of Rajasthan Panchayati Raj Service Rules, 1996 and have been transferred under the Scheme of Rationalization introduced by the Government within same Panchayat Samiti from one institution to the other. It has been informed by counsel for the respondent-State Mr.N.A.Naqvi, AAG that in the light of judgment dt.13/07/2010 delivered at main seat Jodhpur in Badur Ram Khileri Vs. State & Ors (S.B.Civil Writ Petition-5784/2010 & 69 other connected writ petitions), State Government vide order dt.22/07/2010 has taken decision to withdraw such transfers of Primary School Teachers/petitioners who have been transferred within Panchayat Samiti. In the light of the decision taken by the respondent-State, (supra), instant writ petitions alongwith stay petitions as per Schedule appended herewith relating to transfer of petitioners within Panchayat Samiti by State Government, stand allowed and their respective transfers are hereby quashed & set aside and the respondent-State is directed that all such petitioners who are affected on being transferred within same Panchayat Samiti may now be restored to their respective position without any further delay. However, it will not preclude the respondents from passing fresh orders in the interest of administration if required in accordance with law. No costs.
(Ajay Rastogi), J.
K.Khatri/p4/ 9556CW2010July26SmaniWithinPancht.doc Schedule to Judgment dt.26/07/2010 in CWP-9556/2010 & Cognate cases *** S.No. CWP/Stay Pet.Nos. / Name of Petitioners/ Versus 1.9556/2010 (3005/10) Tulsiram Sharma Versus State & Ors. 2.9957/2010 (3006/10) Surednra Kr. Sharma 3.9558/2010 (3007/10) Smt. Asha Jain 4.9559/2010 (3008/10) Smt. Gulab Devi 5.9560/2010 (3009/10) Rajesh Kr. Sharma 6.9561/2010 (3010/10) Smt. Asha Meena 7.9577/2010 (3026/10) Smt. Gayatri Devi 8.9660/2010 (3103/10) Chain S.Meena 9.9428/2010 (2888/10) Sultan Singh 10.9739/2010 (3179/10) Madhu Jain 11.9748/2010 (3186/10) Smt. Rama Sharma 12.9779/2010 (3211/10) Bindu Singh & Ors.
13.9836/2010 (3265/10) Girja Shankar Gupta 14.9839/2010 (3228/10) Shabbir Hussain Ansari 15.9862/2010 (3288/10) Ramesh Chandra Dave 16.9864/2010 (3290/10) Sumitra 17.9875/2010 (3299/10) Sumitra Saini 18.9905/2010 (3324/10) Sushma Sharma 19.9917/2010 (3336/10) Ram Phal 20.9918/2010 (3337/10) Phool Singh 21.9932/2010 (3352/10) Bastiram Sharma 22.9940/2010 (3359/10) Smt. Meena Mittal 23.9945/2010 (3364/10) Smt. Saroj Sharma 24.9950/2010 (3370/10) Smt.Chandra Kala & Ors. 25.9951/2010 (3371/10) Jagdish S.Dhaka & Ors. 26.9359/2010 (2828/10) Jagdish Saini 27.9360/2010 (2829/10) Jaspinder Kaur 28.9837/2010 (3266/10) Satish Chandra Gupta 29.9845/2010 (3272/10) Smt. Anita Jain 30.9863/2010 (3289/10) Smt. Saroj Jain 31.9924/2010 (3344/10) Smt. Amita Sharma & Ors 32.9938/2010 (3358/10) Shiv Bhagwan Sharma 33.9959/2010 (3382/10) Heera Lal Yadav 34.9962/2010 (3384/10) Manju Devi 35.9961/2010 (Nil) Smt. Mamta Choudhary 36.9362/2010 (2831/10) Rami Devi 37.9741/2010 (3189/10) Prabhat Singh 38.9744/2010 (3182/10) Madhu Lata Sharma 39.9745/2010 (3183/10) Mahendra Singh 40.9749/2010 (3187/10) Maya Meena 41.9751/2010 (3190/10) Amar Singh Yadav 42.9757/2010 (3192/10) Smt. Rekha Srivastava 43.9758/2010 (3193/10) Smt. Sumitra 44.9821/2010 (3251/10) Smt. Sunita 45.9847/2010 (3273/10) Roop Kishore 46.9849/2010 (3275/10) Nekiram 47.9850/2010 (3276/10) Nahar Singh 48.9856/2010 (3282/10) Dalveer Singh 49.9857/2010 (3283/10) Anil Rojadiya 50.9858/2010 (3284/10) Sunil Kumar 51.9872/2010 (3296/10) Smt. Yashodhara Pathik 52.9874/2010 (3298/10) Smt. Manju Soni 53.9889/2010 (3310/10) Smt. Rajesh Devi 54.9890/2010 (3311/10) Smt. Reasham Devi 55.9894/2010 (3314/10) Jai Singh 56.9895/2010 (3315/10) Om Prakash 57.9896/2010 (3316/10) Smt. Sunita 58.9922/2010 (3342/10) Babul Lal Koli 59.9928/2010 (3348/10) Kiran Bala Bhanu 60.9930/2010 (3350/10) Madan Lal 61.9949/2010 (3369/10) Satya Narain Sharma 62.9952/2010 (3374/10) Smt. Kiran Sharma 63.9955/2010 (3378/10) Asha Rani Sharma 64.8780/2010 (2339/10) Jagdish Pd. Gurjar 65.8817/2010 (2366/10) Mahesh Kr. Goyal 66.8819/2010 (2368/10) Kanhaiya Lal Mahawar 67.8915/2010 (2457/10) Nadan Gurjar 68.8954/2010 (2486/10) Smt. Laxmi Bai Meena 69.8955/2010 (2487/10) Yogesh C. Soni 70.8959/2010 (2491/10) Kevalram Jatav 71.8960/2010 (2492/10) Lalita Jangid 72.8994/2010 (2525/10) Tejraj Meena 73.9047/2010 (2568/10) Smt. Sharda Sharma Versus State & Ors (Ajay Rastogi), J.
K.Khatri/p4/ 9556CW2010July26SmaniWithinPancht.doc