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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Himachal Pradesh - Subsection

Section 6(a) in Municipal Council Una Door-to-Door Garbage Collection and Disposal Bye-laws, 2018

(a)Storage/Secondary storage bins should be designed and develop on the basis of the quantity of waste generated, density of population in the notified municipal boundaries. Minimum distance between two bins should be 500 meters and within radius of 1 Km. maximum numbers of bins should limited up to 5. Established bins must be covered with movable lid and must be approachable/connected with metallic or non-metallic road.