Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 4]

Supreme Court - Daily Orders

Rajender Gupta vs State Of Uttrakhand on 10 October, 2014

Bench: Vikramajit Sen, Kurian Joseph

     ITEM NO.22                            COURT NO.14              SECTION II

                               S U P R E M E C O U R T O F      I N D I A
                                       RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (Crl.)...... CRLMP                No(s).
     19794/2014

     (Arising out of impugned final judgment and order dated 30/12/2013
     in CRLA No. 227/2002 passed by the High Court Of Uttarakhand At
     Nainital)

     RAJENDER GUPTA                                                 Petitioner(s)

                                                  VERSUS

     STATE OF UTTRAKHAND                                            Respondent(s)


     CRLMP. 19794/2014(with c/delay in filing slp)


     Date : 10/10/2014 This application was called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE VIKRAMAJIT SEN
                         HON'BLE MR. JUSTICE KURIAN JOSEPH

     For Petitioner(s)              Mr.   K.K. Dubey, Adv.
                                    Mr.   Sanjay Kumar Dubey, Adv.
                                    Mr.   Pramod Kumar, Adv.
                                    Mr.   Upendra narayan Mishra, Adv.
                                    Mr.   Rajiv Ranjan Dwivedi,Adv.

     For Respondent(s)


                          UPON hearing the counsel the Court made the following
                                             O R D E R

Delay condoned.

Special leave petition is dismissed.

(NEELAM GULATI) (SAROJ SAINI) COURT MASTER COURT MASTER Signature Not Verified Digitally signed by Usha Rani Bhardwaj Date: 2014.10.13 16:58:52 IST Reason: