Supreme Court - Daily Orders
Rajender Gupta vs State Of Uttrakhand on 10 October, 2014
Bench: Vikramajit Sen, Kurian Joseph
ITEM NO.22 COURT NO.14 SECTION II
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Crl.)...... CRLMP No(s).
19794/2014
(Arising out of impugned final judgment and order dated 30/12/2013
in CRLA No. 227/2002 passed by the High Court Of Uttarakhand At
Nainital)
RAJENDER GUPTA Petitioner(s)
VERSUS
STATE OF UTTRAKHAND Respondent(s)
CRLMP. 19794/2014(with c/delay in filing slp)
Date : 10/10/2014 This application was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE VIKRAMAJIT SEN
HON'BLE MR. JUSTICE KURIAN JOSEPH
For Petitioner(s) Mr. K.K. Dubey, Adv.
Mr. Sanjay Kumar Dubey, Adv.
Mr. Pramod Kumar, Adv.
Mr. Upendra narayan Mishra, Adv.
Mr. Rajiv Ranjan Dwivedi,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Special leave petition is dismissed.
(NEELAM GULATI) (SAROJ SAINI) COURT MASTER COURT MASTER Signature Not Verified Digitally signed by Usha Rani Bhardwaj Date: 2014.10.13 16:58:52 IST Reason: