12. Particulars to be marked on cask in which liquor is exported.
- On each cask or other vessel containing the country liquor for export, the exporter shall cause to be painted legibly:-(a)the name and mark of the exporting distillery;(b)the serial number of the cask or other vessel and its capacity;(c)the nature, quantity and strength of the contents; and these particulars shall tally with the entries made in the pass.
