Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 38(2)] [Section 38] [Entire Act] NCT Delhi - Subsection Section 38(2)(b) in The Government Of National Capital Territory Of Delhi Act, 1991 (b)consider all objections and suggestions which may have been received by it before the date so specified;