Supreme Court - Daily Orders
C.M.D.,City Union Bank Limited . vs R.Chandramohan on 3 September, 2014
ITEM NO.14 REGISTRAR COURT. 1 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR PANKAJ BHANDARI
Civil Appeal No(s). 7289/2009
C.M.D.,CITY UNION BANK LIMITED & ANR. Appellant(s)
VERSUS
R.CHANDRAMOHAN Respondent(s)
(with office report)
Date : 03/09/2014 This appeal was called on for hearing today.
For Appellant(s)
Mr. K. K. Mani,Adv.
For Respondent(s)
Ms Chavi Sood, Adv.
Mr. Krishan Kumar,Adv.
UPON hearing the counsel the Court made the following
O R D E R
Parties have filed statement of case.
Registry to process for listing before the Hon'ble Court as per Hon'ble Court's order dt.8.8.2014.
(PANKAJ BHANDARI) Registrar Signature Not Verified Digitally signed by Hema Joshi Date: 2014.09.06 12:44:14 IST Reason: