Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] State of Rajasthan - Subsection Section 5(4) in THE RAJASTHAN MADARSA BOARD ACT, 2020 (4)The Chairperson shall cease to hold office if, at any time, he becomes subject toany of the disqualifications, referred to in sub-section (1) of section 7.
