Rajasthan High Court - Jaipur
Ritu Raj Jain Son Of Late Shri Nathu Lal Ji ... vs Smt. Suman Verma Wife Of Dr. Mahesh Kumar ... on 11 August, 2020
Author: Mahendar Kumar Goyal
Bench: Mahendar Kumar Goyal
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writ Petition No. 68/2020
Ritu Raj Jain Son Of Late Shri Nathu Lal Ji Jain
----Petitioner
Versus
Smt. Suman Verma & Ors.
----Respondents
For Petitioner(s) : Mr. Alok Chaturvedi Mr. Shailendra Kumar For Respondent(s) :
HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL Order 11/08/2020 In view of the reply filed by the petitioner to the office objection, the defect pointed out by the Registry is waived.
The application no. 1/2020 stands disposed of. List the matter on 26.08.2020.
(MAHENDAR KUMAR GOYAL),J DANISH USMANI /02 (Downloaded on 11/08/2020 at 10:01:19 PM) Powered by TCPDF (www.tcpdf.org)