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State of Chattisgarh - Section

Section 5 in Mahatma Gandhi National Rural Employment Guarantee Scheme-Chhattisgarh, Social Audit Rules, 2015

5. Periodicity of Social Audit.

(1)The Social Audit of the MGNREGS shall be carried out in all Panchayats of the State at least once in every six months.
(2)The schedule for conduct of social audit will be decided at the beginning of every year by the CGSAU in consultation with the District administration.
(3)All Gram Panchayats in a Block shall be divided into 4-6 clusters (10 to 20 Gram Panchayat) based on the number of Panchayats in that Block and on their proximity. Social Audit shall be carried out simultaneously in all Panchayats of a cluster.