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State of Jharkhand - Section

Section 643 in Civil Court Rules of the High Court of Judicature at Patna

643.

The Judge-in-charge shall examine the accounts by comparing (1) the guard-file of challans, Register of Payment Orders (amounts received and paid in Court) and the Daily Account of Forms sold, with the Cashier's General Cash-Book; (2) the Treasury Pass-Book, with above and (3) the balance shown in the peremptory Cash-Book, with those shown in the General Cash-Book. [G.L. 10/62]Daily Remittance