Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 31] [Entire Act]

Union of India - Subsection

Section 31(ii) in The Securities And Exchange Board Of India (Amendment) Act, 2002

(ii)in clause (dc), for the words" Presiding Officers", the words" Presiding Officers, or other Members" shall be substituted.