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Cipla Limited vs M/S Cipla Industries Private Limited on 1 April, 2019

     ITEM NO.7                                REGISTRAR COURT. 1                              SECTION III

                                      S U P R E M E C O U R T O F                   I N D I A
                                              RECORD OF PROCEEDINGS

                                         BEFORE THE REGISTRAR AVANI PAL SINGH

                                             Civil Appeal         No(s).      10623/2017

     CIPLA LIMITED                                                                         Appellant(s)

                                                                  VERSUS

     M/S CIPLA INDUSTRIES PRIVATE LIMITED & ANR.                                           Respondent(s)

     (only C.A.No.10623 of 2017 to be listed before Ld. Regr. Court)

     Date : 01-04-2019 This appeal was called on for hearing today.

     For Appellant(s)
                                              Mr Raghav Bansal, Adv.
                                              Mr Sarthak Gaur, Adv.
                                              M/S. Parekh & Co., AOR

     For Respondent(s)
                                              Mr Gaurav Sharma, Adv.
                                              Mr. Siddharth Sangal, AOR


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Respondent no.1 is duly represented. Ld. Counsel for respondent no.1 prays for and is granted four weeks time for filing counter affidavit.

Service is complete on respondent no.2. Ld. Counsel, Mr Gaurav Sharma and Mr Siddharth Sangal, Advocate-on-record appears on behalf of respondent no.2 and undertakes to file vakalatnama. Time of four weeks is granted for filing vakalatnama and counter affidavit, if any.

Statement of case has not been filed and time has expired.

Registry thereafter(end of four weeks) to process the Signature Not Verified matter for listing before the Hon'ble Court as per rules.

AVANI PAL SINGH Registrar