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[Cites 0, Cited by 0] [Section 89(1)] [Section 89] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 89(1)(d) in Jammu and Kashmir Juvenile Justice (Care and Protection of Children) Rules, 2014

(d)two representatives from academic bodies or Universities preferably from the faculty of social work, psychology, sociology, child development, health, education, law and with special knowledge or experience of working on children's issues for a minimum period of seven years ; and